Ministry of Human Resource Development
(Department of Higher Education)
Notification
New Delhi, July 12th, 2019
S.O. 2515(E).- In exercise of the powers conferred under sub-section (1) of section 3 of the Central Educational Institutions (Reservation in Teachers’ Cadre) Act, 2019 (10 of 2019) and in supersession of the notification of Ministry of Human Resource Development (Department of Higher Education) number S.O.n1147(E) dated the 7th March, 2019 published in the Gazette of India, Extraordinary Part II, Section 3, Subsection (ii) except as respects things done or omitted to be done before such supersession, the Central Government hereby specifies that there shall be reservation of posts in direct recruitment out of the sanctioned strength in teachers’ cadre in a Central Educational Institution in the manner specified in Office Memorandum, No. 36039/1/2019-Estt/(Res.) of the Department of Personnel and Training, Ministry of Personnel, Public Grievances and Pensions, dated 31st January, 2019 to the extent as follows, namely:-
(a) fifteen per cent. for Scheduled Castes;
(b) seven and one-half per cent. for Scheduled Tribes;
(c) twenty-seven per cent. for socially and educationally backward classes; and
(d) ten per cent. for economically weaker sections.
2. This notification shall come into force from the date of its publication in the Official Gazette.
[F. No. 38-11/2017-CU-V]
SUKHBIR SINGH SANDHU, Addl. Secy.