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The Central Boards of Revenue Act, 1963
[Act No. 54 of 1963]
[30th December, 1963.]
Contents
Title
The Central Boards of Revenue Act, 1963
Sections
Particulars
1.
Short title, and commencement
2.
Definitions
3.
Constitution of separate Central Boards for Direct Taxes and for Indirect Taxes and Customs
4.
Procedure of the Board
5.
Amendment of certain enactments
6.
Transfer of certain proceedings
7.
Power to remove difficulties
8.
Repeal and saving
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