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The Central Agricultural University Act, 1992

Act No. 40 of 1992

[26th December, 1992.]

An Act to provide for the establishment and incorporation of a University for the North-Eastern region for the development of agriculture and for the furtherance of the advancement of learning and prosecution of research in agriculture and allied sciences in that region.

BE it enacted by Parliament in the Forty-third Year of the Republic of India as follows:-







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