AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

5. Director Instruction

(1) The Director Instruction shall be appointed by the Board on the recommendation of a Selection Committee constituted for the purpose and he shall be a whole-time salaried officer of the University.

(2) The Director Instruction shall hold office for a term of five years and shall be eligible for reappointment: Provided that the Director Instruction on attaining the age of sixty years shall cease to hold office as such.

(3) The Director Instruction shall be responsible for planning, coordination and supervision for all educational programmes in the various faculties of the University.



Central Agricultural University Act, 1992 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys