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4. Objects of the University.-

The objects of the University shall be-

(a) to impart education in different branches of agricultural and allied sciences as it may deem fit;

(b) to further the advancement of learning and prosecution of research in agriculture and allied sciences;

(c) to undertake programmes of extension education in the States under its jurisdiction; and

(d) to undertake such other activities as it may, from time to time, determine.



Central Agricultural University Act, 1992 Back




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