17. The Board.-
(1) The Board shall be the principal executive body of the University.
(2) The constitution of the Board, the term of office of its members and its powers and functions shall be prescribed by the Statutes.
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17. The Board.- (1) The Board shall be the principal executive body of the University. (2) The constitution of the Board, the term of office of its members and its powers and functions shall be prescribed by the Statutes. |
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