Census Act, 1948
5.Status of census authorities as public servants:-
The Census Commissioner, all Superintendents of Census Operations and all census-officers shall be deemed to be public servants within the meaning of the Indian Penal Code.
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Census Act, 1948 5.Status of census authorities as public servants:- The Census Commissioner, all Superintendents of Census Operations and all census-officers shall be deemed to be public servants within the meaning of the Indian Penal Code. |
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