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Census Act, 1948

1. Short title and extent:-

(1) This Act may be called the Census Act, 1948.

{Subs., ibid., for the former sub-section.}

[(2) It extends to the whole of India {Subs. by Act 51 of 1950, s.2, for "except the States of Hyderabad, Jammu and Kashmir, Mysore and Travancore -Cochin ".} [ except the State of Jammu and Kashmir ].]

{Ins., ibid., s.3.The original s.2 was rep.by the A.O.1950.}







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