Control of pounds. Rates of charge for feeding impounded cattle | Cattle-Tresspass Act, 1871 | Bare Acts | Law Library

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Cattle-Trespass Act, 1871

5. Control of pounds. Rates of charge for feeding impounded cattle

The pounds shall be under the control of the Magistrate of the District; and he shall fix, and may from time to time alter, the rates of charge for feeding and watering impounded cattle.

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