AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Cattle-Trespass Act, 1871

23. Recovery of compensation

The compensation, fines and expenses mentioned in section 22 may be recovered as if they were fined imposed by the Magistrate.]



Cattle-Tresspass Act, 1871 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement