Cattle-Trespass Act, 1871

13. Procedure when owner claims the cattle and pays fines and charges

If the owner of the impounded cattle or his agent appear and claim the cattle, the pound –keeper shall deliver them to him on payment of the fines and charges incurred in respect of such cattle.

The owner or his agent, on taking back the cattle, shall sign a receipt for them in the register kept by the pound-keeper.