The Cardamom Act, 1965
Act No. 42 of 1965
[9th December, 1965.]
An Act to provide for the development under the control of the Union of the cardamom industry.
BE it enacted by Parliament in the Sixteenth Year of the Republic of India as follows:-
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The Cardamom Act, 1965 Act No. 42 of 1965 [9th December, 1965.] An Act to provide for the development under the control of the Union of the cardamom industry. BE it enacted by Parliament in the Sixteenth Year of the Republic of India as follows:- |
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