The Cardamom Act, 1965

[Act No. 42 of 1965]

[9th December, 1965.]

Contents
Sections	Particulars
Title	The Cardamom Act, 1965
Chapter I	Preliminary
1.	Short title, extent and commencement
2.	Declaration as to expediency of control by the Union
Chapter II	The Cardamom Board
3.	[Repealed.]
4.	[Repealed.]
5.	[Repealed.]
6.	[Repealed.]
7.	[Repealed.]
8.	[Repealed.]
9.	[Repealed.]
10.	[Repealed.]
Chapter III	Registration of Owners of Cardomom Estates
11.	[Repealed.]
12.	[Repealed.]
13.	[Repealed.]
Chapter IV	Finance, Accounts and Audit
14.	[Repealed.]
15.	[Repealed.]
16.	[Repealed.]
17.	[Repealed.]
18.	[Repealed.]
19.	[Repealed.]
Chapter V	Control by Central Government
20.	[Repealed.]
21.	[Repealed.]
Chapter V	Miscellaneous
22.	[Repealed.]
23.	[Repealed.]
24.	[Repealed.]
25.	[Repealed.]
26.	[Repealed.]
27.	[Repealed.]
28.	[Repealed.]
29.	[Repealed.]
30.	[Repealed.]
31.	[Repealed.]
32.	[Repealed.]
33.	[Repealed.]