21. [Power to prohibit or control imports and exports of cardamom.] Rep. by s. 42, ibid. (w.e.f. 26-2- 1987).
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
21. [Power to prohibit or control imports and exports of cardamom.] Rep. by s. 42, ibid. (w.e.f. 26-2- 1987). |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
