AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

2. Declaration as to expediency of control by the Union.-

It is hereby declared that it is expedient in the public interest that the Union should take under its control the cardamom industry.



Cardamom Act, 1965 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys


Cardamom Act, 1965 Back