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The Capital of Punjab (Development and Regulation) (Chandigarh Amendment) Act, 1973

Act No. 17 of 1973

[9th April, 1973.]

An Act further to amend the Capital of Punjab (Development and Regulation) Act, 1952, as in force in the Union territory of Chandigarh.

BE it enacted by Parliament in the Twenty-fourth Year of the Republic of India as follows:-



Capital of Punjab (Development and Regulation) (Chandigarh Amendment) Act, 1973 Back




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