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The Capital of Punjab (Development and Regulation) (Chandigarh Amendment) Act, 1973

[Act No. 17 of 1973]

[9th April, 1973.]

Contents
Title The Capital of Punjab (Development and Regulation) (Chandigarh Amendment) Act, 1973
Sections Particulars
1. Short title and commencement
2. [Repealed.]
3. [Repealed.]
4. [Repealed.]
5. [Repealed.]
6. [Repealed.]
7. Validation


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