AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

5. [Amendment of section 10.] Rep. by s. 2 and the First schedule, ibid. (w.e.f. 26-11-1978).



Capital of Punjab (Development and Regulation) (Chandigarh Amendment) Act, 1973 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys