The Cantonments (Extension of Rent Control Laws) Act, 1957

NO.46 OF 1957

Contents
Sections	Particulars
1	Short title
2	Definitions
3	Power to extend to cantonments laws relating to control of rents and regulation
4	Extension of the Madhya Bharat Accommodation Control Act, 1955 to the cantonment of Mhow

[18th December, 1957 ]

An Act to provide for the extension to cantonments of laws relating to the control of rent and regulation of house accommodation.

BE it enacted by Parliament in the Eighth Year of the Republic of India as follows:-