The Cantonments (Extension of Rent Control Laws) Act, 1957
2. Definitions:-
In this Act, "cantonment" means any place declared to be a cantonment under section 3 of the Cantonments Act, 1924(2 of 1924).
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The Cantonments (Extension of Rent Control Laws) Act, 1957 2. Definitions:- In this Act, "cantonment" means any place declared to be a cantonment under section 3 of the Cantonments Act, 1924(2 of 1924). |
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