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Cantonments Act, I924

98.Power to make special provision for conservancy in certain cases:-

A {Subs.by Act 24 of 1936, s.69, for " Cantonment Authority ".} [Board] may make special provision for the cleansing of any factory, hotel, club or group of buildings or lands used for any one purpose and under one management, and may fix a special rate and the dates and other conditions for periodical payment thereof which shall be determined by a written agreement with the person liable for the payment of the conservancy or scavenging tax in respect of such factory, hotel, club or group of buildings or lands:

Provided that, in fixing the amount, proper regard shall be had to the probable cost to the {Subs.by Act 24 of 1936, s.69, for " Cantonment Authority ".} [Board] of the services to be rendered.



Cantonments Act, 1924> Back




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