Cantonments Act, I924

106.Cantonment fund:-

There shall be formed for every cantonment a cantonment and there shall be placed to the credit thereof the following find sums, namely:-

(a) the balance. if any, of the cantonment fund formed for the cantonment under the Cantonments Act, 1910

(b) all sums received by or on behalf of the {Subs.by Act 24 of l936, s.69, for " Cantonment Authority ".} [Board].

{The word " and " and cl.(c) were rep.by the A.O.1937.}