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Cantonments Act, I924

100.Exemption of poor persons:-

A {Subs.by Act 24 of 1936, s.69, for " Cantonment Authority ".} [Board] may exempt, for a period not exceeding one year at a time from the payment of any tax or any portion of a tax imposed under this Act, any person who is in its opinion by reason of poverty unable to pay the same.



Cantonments Act, 1924> Back




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