The Calcutta Port (Pilotage) Act, 1948

[Act No. 33 of 1948]

[16th April, 1948.]

Contents
Sections	Particulars
Title	The Calcutta Port (Pilotage) Act
1.	Short title and commencement
2.	Definitions
3.	Commissioners' duty to maintain pilots
4.	Appointment of pilots
5.	Rules regulating Pilots
6.	Levy of pilotage fees
7.	Pilot age fees and fines and penalties levied under the Act
8.	[Repealed.]
9.	Power to transfer moneys from the general account to pilot age account and vice versa
10.	Application of certain provisions of Bengal Act 3 of 1890
11.	[Repealed.]