The Calcutta High Court (Extension of Jurisdiction) Act, 1953
[Act No. 41 of 1953]
[18th December, 1953.]
| Contents | |
| Title | Calcutta High Court (Extension of Jurisdiction) Act, 1953 |
| Sections | Particulars |
| 1. | Short title |
| 2. | Extension of jurisdiction of Calcutta High Court to Chandernagore and Andaman and Nicobar Islands |
| 3. | Effect of certain orders |
| 4. | Power to make rules |
