The Calcutta High Court (Jurisdictional Limits) Act, 1919
[Act No. 15 of 1919.]
[17th September, 1919.]
| Contents | |
| Title | The Calcutta High Court (Jurisdictional Limits) Act, 1919 |
| Sections | Particulars |
| 1 | Short title and commencement |
| 2 | Amendment of section 24 |
| The Schedules | [See Section 2] |
| North | |
| East | |
| South | |
| West |
