Cable Television Networks (Regulation) Act, 1995
8. Compulsory transmission of two Doordarshan
channels
(1)
Every cable operator using a dish antenna or Television Receiver only shall,
from the commencement of this Act, re-transmit at least two Doordarshan
channels of his choice through the cable service.
(2)
The Doordarshan channels referred to in sub-section (1) shall be re-transmitted
without any deletion or alteration of any programme transmitted on such
channels.