Short title, extent and commencement | Building and Other Construction Workers Welfare Cess Act, 1996 | Bare Acts | Law Library

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1.Short title, extent and commencement.-

(1) This Act may be called the Building and Other Construction Workers' Welfare Cess Act, 1996.

(2) It extends to the whole of India .

(3) It shall be deemed to have come into force on the 3rd day of November, 1995.

Building and Other Construction Workers Welfare Cess Act, 1996

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