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The Babasaheb Bhimrao Ambedkar University Act, 1994

Act No. 58 of 1994

[30th September, 1994.]

An Act to establish and incorporate a teaching and residential University in the State of Uttar Pradesh and to provide for matters connected therewith or incidental thereto.

BE it enacted by Parliament in the Forty-fifth Year of the Republic of India as follows:



Babasaheb Bhimrao Ambedkar University Act, 1994 Back




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