1. Short title and commencement.
(1) This Act may be called the Babasaheb Bhimrao Ambedkar University Act, 1994.
(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
1. 10th January 1996, vide notification No. S.O. 18(E), dated 5th January, 1996, see Gazette of India, Extraordinary, Part II, sec. 3(ii).