AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

5. Conditions of service of members.-

The term of office of the members (other than the ex officio members) and other conditions of service of the members shall be such as may be prescribed.



Brahmaputra Board Act, 1980 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys