Schedule.

[See Section 2]

Acts of The Governor General in Council.

Number and year.	Title or abbreviated title.	Extent of repeal.
16 of 1838..	Suits, Bombay	In section 1, the words "or of the wuttuns of hereditary district or village officers.
10 of 1848..	An Act for annexing the lapsed State of Mandvi to the Presidency of Bombay.	So much of section 2 as is not repealed.
11 of 1852	An Act for the adjudication of titles to certain estates claimed to be wholly or partially rent-free in the Presidency of Bombay.	Section 7.
8 of 1853	An Act for bringing the lapsed State of Colaba under the laws of the Presidency of Bombay.	So much of section 2 as is not repealed.