The Bombay Public Security Measures (Delhi Amendment) Act, 1948
[Act No. 52 of 1948]
[8th September, 1948.]
| Contents | |
| Title | The Bombay Public Security Measures (Delhi Amendment) Act, 1948 |
| Sections | Particulars |
| 1. | Short title and extent |
| 2. | Amendment of section 13 of Bombay Act 6 of 1947 as extended to Delhi |
| 3. | Repeal of Ordinance 14 of 1948 |
