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Chapter III

Vesting of Undertakings in The Steel Authority of India and Dissolution of Bolani Ores Ltd.

6. Vesting of undertakings in the Steel Authority of India and dissolution of Bolani Ores Ltd.-

On the appointed day-

(a) all the undertakings of the Bolani Ores Limited, the shares of which have vested in the Steel Authority of India by virtue of section 5, shall stand transferred to, and shall vest in, the Steel Authority of India;

(b) the Bolani Ores Limited shall stand dissolved.



Bolani Ores Ltd. (Acquisition of Shares) and Miscellaneous Provisions Act, 1978 Back




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