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26. Act to override the provisions of other laws.-

The provisions of this Act or of any order made thereunder shall have effect notwithstanding anything contained in the Companies Act or in any other law for the time being in force or in any contract, express or implied, or in any rules or regulations having effect by virtue of any law other than this Act.



Bolani Ores Ltd. (Acquisition of Shares) and Miscellaneous Provisions Act, 1978 Back




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