The Bird and Company Ltd. (Acquisition and Transfer of Undertakings and other Properties) Act, 1980
Schedule I
[See Section 2 (g)]
1. | Bisra Stone Lime Company Limited | Having Registered Office at Chartered Bank Building, Calcutta 700001. |
2. | Burrakur Coal Company Limited | |
3. | Birds Trading and Investments Company Limited | |
4. | Eastern Investments Limited | |
5. | Garuda Investments Limited | |
6. | Karanpura Development Company Limited (including Funders Shares) | |
7. | Kinnison Jute Mills Company Limited | |
8. | Kumardhubi Fireclay and Silica Works-Limited | |
9. | Lawrence Investments and Property Company Limited | |
10. | Ondal Investments Company Limited | |
11. | Orissa Minerals Development Company Limited | |
12. | Sendra Investments Company Limited | |
13. | Birds Employees' Co-operative Society Limited | |
14. | Becker Gray and Company (1930) Limited | |
15. | Karanpura Collieries Limited-Preference Shares, having registered office at 11, British Indian Street, Calcutta-700069 | |
16. | Calcium Carbide and Chemicals Ltd., having Having registered office at 161/1, Mahatma Gandhi Road, Registered Calcutta-700007 (Partly Paid). | Having Registered Office at Dolphin Court, 7-A, Middleton Street, Calcutta-700016 |
17. | Holman-Climax (Rock Drills) Limited | |
18. | Holman-Climax Manufacturing Limited | |
19. | Patya Tea Company Limited, having registered office at 12, Dilkusha, Street, Calcutta-700017. | |
20. | The Titaghur Paper Mills Company Limited,having registered office at 95, Park Street,Calcutta-700016. | |
21. | Sonakunda Baling Company Limited, having registered office in Bangla Desh. |