House of the people
8. Provision as to existing House of the People.-
Nothing in section 3 shall be deemed to affect the extent of the constituency of any sitting member of the existing House of the People from Bihar.
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House of the people 8. Provision as to existing House of the People.- Nothing in section 3 shall be deemed to affect the extent of the constituency of any sitting member of the existing House of the People from Bihar. |
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