10. Duration of Legislative Assemblies of Bihar and West Bengal.-
The changes in the composition of the Legislative Assemblies of Bihar and West Bengal under section 9 shall not affect their duration as provided in clause (1) of Article 172.
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10. Duration of Legislative Assemblies of Bihar and West Bengal.- The changes in the composition of the Legislative Assemblies of Bihar and West Bengal under section 9 shall not affect their duration as provided in clause (1) of Article 172. |
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