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The Fifth Schedule

(See Section 23)

Amendment of the Constitution (Scheduled Castes) Order, 1950

In the Constitution (Scheduled Castes) Order, 1950, in the Schedule,-

(i) in Part III relating to State of Bihar, in item No. 5, the brackets and words" (excluding North Chhotanagpur and South Chhotanagpur divisions and Santal Parganas district)", shall be omitted;

(ii) after Part VI, Himachal Pradesh, the following shall be inserted, namely:-

"Part VIA - Jharkhand

1. Bantar

1[2. Bauri]

3. Bhogta

4. Bhuiya

5. Chamar, Mochi

1[6. Chaupal]

1[7. Dabgar]

8. Dhobi

9. Dom, Dhangad

10. Dusadh, Dhari, Dharhi

11. Ghasi

12. Halalkhor

1[13. Hari, Mehtar, Bhangi]

14. Kanjar

1[15. Kurariar]

16. Lalbegi

17. Musahar

18. Nat

19. Pan, Sawasi

20. Pasi

21. Rajwar

22. Turi."



Bihar Reorganisation Act, 2000 Back




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