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The Fourth Schedule

(See Section 18)

Amendments to the Delimitation of Council Constituencies (Bihar) Order, 1951

(1) In the Table, omit the entries relating to-

(i) Bhagalpur-cum-North Chhotanagpur (Graduates) Constituency;

(ii) South Chhotanagpur (Graduates) Constituency;

(iii) Bhagalpur-cum-North Chhotanagpur (Teachers) Constituency;

(iv) South Chhotanagpur (Teachers) Constituency;

(v) Santhal Parganas (Local Authorities) Constituency; .

(vi) Hazaribagh (Local Authorities) Constituency;

(vii) Giridih (Local Authorities) Constituency;

(viii) Ranchi (Local Authorities) Constituency;

(ix) Palamau (Local Authorities) Constituency;

(x) Dhanbad ( Local Authorities) Constituency;

(xi) East Singhbhum-cum-West Singhbhum (Local Authorities) Constituency.

(2) In the Table, in column 2,-

(i) against -Kosi (Graduates) Constituency" in column 1, after the word -khagaria", insert the words -Bhagalpur Monghyr";

(ii) against -Kosi (Teachers) Constituency" in column I, after the word -Khagaria", insert the words -Bhagalpur Monghyr".



Bihar Reorganisation Act, 2000 Back




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