83. Amendment of Act 37 of 1956.-
On and from the appointed day, in section 15 of the States Reorganisation Act, 1956, in clause (c), for the word -Bihar", the words -Bihar and Jharkhand" shall be substituted.
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83. Amendment of Act 37 of 1956.- On and from the appointed day, in section 15 of the States Reorganisation Act, 1956, in clause (c), for the word -Bihar", the words -Bihar and Jharkhand" shall be substituted. |
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