The Bharat Petroleum Corporation Limited (Determination of Conditions of Service of Employees) Act, 1988

[Act No. 107 of 1976]

[13th September, 1976.]

Contents
Sections	Particulars
Title	The Bharat Petroleum Corporation Limited (Determination of Conditions of Service of Employees) Act, 1988
1.	Short title and commencement
2.	Definitions.
3.	Power of Central Government to frame schemes to determine conditions of service of officers and employees.
4.	Repeal and saving.