The Betwa River Board (Amendment) Act, 1993
Act No. 49 of 1993
[27th August, 1993.]
An Act further to amend the Betwa River Board Act, 1976.
BE it enacted by Parliament in the Forty-fourth Year of the Republic of India as follows:-
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The Betwa River Board (Amendment) Act, 1993 Act No. 49 of 1993 [27th August, 1993.] An Act further to amend the Betwa River Board Act, 1976. BE it enacted by Parliament in the Forty-fourth Year of the Republic of India as follows:- |
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