2. Amendment of section 3.-
In section 3 of the Betwa River Board Act, 1976 (63 of 1976) (hereinafter referred to as the principal Act), in clause (g), for the words "Rajghat Reservoir", the words "Rani Laxmibai Sagar" shall be substituted.
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2. Amendment of section 3.- In section 3 of the Betwa River Board Act, 1976 (63 of 1976) (hereinafter referred to as the principal Act), in clause (g), for the words "Rajghat Reservoir", the words "Rani Laxmibai Sagar" shall be substituted. |
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