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The Schedule

[See Sections 20, 21, 22 and 24]

Order of Priorities for The Discharge of The Liabilities of The Company

Part A.-

Post-take-over and pre-take-over periods

Category I-

Wages, salaries and other dues of the employees of the Company for the post-take-over period as well as arrears in relation to wages, salaries, provident fund and other dues of the employees for the pre-take-over period.



Bengal Chemical and Pharmaceutical Works Ltd. (Acquisition and Transfer of Undertakings) Act, 1980 Back




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