Benami Transactions Act (Prohibition), 1988

(Act no. 45 of 1988)

Contents
Sections	Particulars
	Introduction
	Statement of Objects and Reasons
	Preamble
1	Short title, extent and commencement
2	Definitions
3	Prohibition of benami transactions
4	Prohibition of the right to recover property held benamI
5	Property held benami liable to acquisition
6	Act not to apply in certain cases
7	Repeal of provisions of certain Acts
8	Power to make rules
9	Repeal and saving