8. Amendment of section 32.-
In section 32 of the principal Act, for the words "three months" and "five hundred rupees", the words "six months" and "five thousand rupees" shall, respectively, be substituted.
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8. Amendment of section 32.- In section 32 of the principal Act, for the words "three months" and "five hundred rupees", the words "six months" and "five thousand rupees" shall, respectively, be substituted. |
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