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Beedi and Cigar Workers (Conditions of Employment) Act, 1966

8.Cleanliness.-

Every industrial premises shall be kept clean and free from effluvia arising from any drain, privy or other nuisance and shall also maintain such standard of cleanliness including white washing colour washing, varnishing or painting, as may be prescribed



Beedi and Cigar Workers (Conditions of Employment) Act, 1966 Back




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