Beedi and Cigar Workers (Conditions of Employment) Act, 1966
42.Powers of Central Government to give directions.-
The Central Government may give directions to a State Government as to the carrying into execution of the provisions of this Act.
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Beedi and Cigar Workers (Conditions of Employment) Act, 1966 42.Powers of Central Government to give directions.- The Central Government may give directions to a State Government as to the carrying into execution of the provisions of this Act. |
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