The Banking Service Commission (Repeal) Act, 1978
Act No. 20 of 1978
[18th May, 1978.]
An Act to repeal the Banking Service Commission Act, 1975.
BE it enacted by Parliament in the Twenty-ninth Year of the Republic of India as follows:-
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The Banking Service Commission (Repeal) Act, 1978 Act No. 20 of 1978 [18th May, 1978.] An Act to repeal the Banking Service Commission Act, 1975. BE it enacted by Parliament in the Twenty-ninth Year of the Republic of India as follows:- |
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